Sunita Agarwal, J. - (1.) Affidavit of service filed today is taken on record.
(2.) Sri Sumit Daga learned counsel has put in appearance on behalf of the respondent no.1/1.
(3.) Respondent No. 1/2 has accepted the notice through personal mode. However, respondent no.1/3 to 1/6 have refused to accept the notice. Service of notice upon all the respondent, is found sufficient.;