JUDGEMENT
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(1.) List has been revised. Ms. Anamika Srivastava, Advocate holding brief of Sri D.K. Srivastava, learned counsel for the revisionist, learned A.G.A. for the State of U.P. and Sri M.P. Yadav, learned counsel for the opposite parties no.2 and 3 are present.
(2.) Heard learned counsel for the parties and perused the record.
(3.) This revision has been filed against the order dated 06.03.2012 passed by the learned Additional Sessions Judge, Court No.5, Allahabad in Criminal Appeal No.239 of 2011 (Smt. Rani Devi v. Smt. Sudha Jaiswar and others) as well as order dated 08.09.2011 passed by the learned Judicial Magistrate- I, Room No.1, Allahabad in Complaint Case No.1796 of 2011 (Smt. Sudha and others v. Prabhat Kumar and others).;
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