- (1.) Counter affidavit filed by the learned AGA is taken on record.
(2.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 254 of 2014 u/ss 498A, 304B IPC and Section 3/4 of Dowry Prohibition Act, Police Station- Bidhanoo, District- Kanpur Nagar .
(3.) Heard learned counsel for the applicant and learned A.G.A.;