SUBEDAR SINGH Vs. D.D.C./CHIEF REVENUE OFFICER, GHAZIPUR AND 2 OTHERS
LAWS(ALL)-2016-10-85
HIGH COURT OF ALLAHABAD
Decided on October 19,2016

SUBEDAR SINGH Appellant
VERSUS
D.D.C./Chief Revenue Officer, Ghazipur And 2 Others Respondents

JUDGEMENT

Manoj Kumar Gupta, J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard counsel for the petitioner and Sri Dinesh Pathak for the third respondent.
(3.) The writ petition is directed against the order dated 10.7.2015 passed by Settlement Officer, Consolidation, Ghazipur, by which the appeal filed by the petitioner challenging the proposal made by Assistant Consolidation Officer regarding allotment of chaks during consolidation operations in favour of the petitioner and the third respondent has been rejected as well as order dated 24.8.2016 passed by the Deputy Director of Consolidation, Ghazipur dismissing the revision.;


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