- (1.) This second bail application has been filed seeking the release of the applicant on bail in Case Crime No. 216 of 2015, u/s 306 I.P.C., P.S.- Barasathi, District- Jaunpur. The first bail application was rejected by Hon'ble Aditya Nath Mittal, J. on 17.7.2015 as not pressed.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;