NASREEN AHAMAD Vs. ALIGARH MUSLIM UNIVERSITY & ANOTHER
LAWS(ALL)-2016-3-292
HIGH COURT OF ALLAHABAD
Decided on March 14,2016

Nasreen Ahamad Appellant
VERSUS
Aligarh Muslim University And Another Respondents

JUDGEMENT

- (1.) Heard Sri R.P. Mishra, learned counsel for the petitioner and Sri Ikram Ahamad, learned counsel appearing for the respondents.
(2.) The necessary affidavits exchanged between the parties have also been considered.
(3.) Since the pleadings are complete, parties have agreed for final disposal of the petition at the stage of admission itself.;


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