JUDGEMENT
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(1.) Heard Sri Anand Dubey, learned counsel for the petitioner, Sri Amit Singh Bhadaoria, learned counsel for the opposite party
nos.2 to 4.
(2.) The petitioner herein was appointed at Vidyut Vitran Khand, Unnao, in the year 1978. As at the time of entry into service and
joining on the post of Cooli he had not passed High School
Examination, therefore, a medical examination was got conducted
and based thereon his date of birth was ascertained as 6.7.1955,
which was entered in his service book and the same was duly
singed by the petitioner.
(3.) While in service the petitioner appeared in the High School Examination and qualified the same in the year 1982. He
submitted the said High School certificate to the authorities
whereupon a letter was written by the S.D.O. to the Executive
Engineer, Unnao on 28.11.1983 forwarding the copy of the said
High School certificate for necessary action.;
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