PANKAJ MITHAL, J. - (1.) Heard Sri D.K. Tripathi, learned counsel for the petitioner, learned Standing Counsel appearing for respondents No.1, 2, 3, 4, Sri Manoj Kumar Yadav for respondent No.5 and Sri A.N. Pandey for respondents No.6 and 7.
(2.) The pleadings exchanged between the contesting parties have also been perused.
(3.) The order impugned is an order dated 4.6.2010 passed by the Additional Collector (Finance and Revenue), Jaunpur in proceedings under Section 122-C(6) of the U.P. Z.A. and L.R. Act, 1950 (hereinafter referred to as the 'Act') read with Rule 115-P of the Rules framed under the Act (hereinafter referred to as the 'Rules').;