JUDGEMENT
Anjani Kumar Mishra, J. -
(1.) I have heard Shri N.B. Nigam and Shri R.K. Pandey for the petitioners in the two writ petitions filed by private parties and learned Standing Counsel for the State - respondents therein.
(2.) In the remaining writ petitions, filed by the State, I have heard Shri Sanjay Goswami for the petitioner Shri N.B. Nigam and Shri R.K. Pandey have been heard in opposition in these writ petitions filed by the State as also Shri B.B. Jauhari for the private respondents in writ petition no. 35831 of 2006, filed by the State.
(3.) The writs filed by the private respondents as also the writs filed by the State except writ petition no. 14625 of 1983 are all directed against the same impugned order. They have therefore been heard together and are being decided by a common order.;
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