ANJANI KUMAR MISHRA, J. - (1.) Heard learned counsel for the petitioner and Sri S.C. Verma, learned counsel for the respondents.
(2.) By means of this writ petition, the petitioner has sought a writ of certiorari for quashing the order dated 16.05.2015 passed by the respondent no.1, the Deputy Director of Consolidation in reference No.314 of 2014 -15.
(3.) By this order, a reference forwarded to the Deputy Director of Consolidation has been accepted.;