JUDGEMENT
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(1.) All these petitions involve identical questions and only the plot numbers are different.
(2.) Heard Shri M.D. Singh 'Shekhar', learned Senior Advocate for the petitioner and learned Standing Counsel for the State-respondents.
(3.) This writ petition is directed against an order passed by the Sub Divisional Magistrate, respondent no. 1 in proceedings under Section 38 of the U.P. Revenue Code, 2006 regarding plot no. 2756 area 0.3040 hectares situated in Village Baghadu, Pargana and Tehsil Duddhi, District Sonbhadra.;
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