INDIAN INSTT. OF MANGEMENT & ENGINEERING SOCIETY & ANR. Vs. STATE OF U.P.
LAWS(ALL)-2016-8-64
HIGH COURT OF ALLAHABAD
Decided on August 20,2016

Indian Instt. Of Mangement And Engineering Society And Anr. Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

SUNEET KUMAR,J. - (1.) Rejoinder affidavit filed today, is taken on record.
(2.) Indian Institute of Management and Engineering Society, Ghaziabad, duly registered under the Societies Registration Act, 1860, has established, in 1998, an Institution in the name & style 'Ajay Kumar Garg Engineering College, Ghaziabad Institution, which offers B.Tec, M.Tec and M.C.A. Courses. The Institution is duly recognized by the All India Council for Technical Education (AICTE) and affiliated to Dr. A.P.J. Abdul Kalam Technical University, Lucknow Technical University.
(3.) Students admitted by the Institution for the aforementioned courses for 2016-17 are as follows: 1. B.Tech - 960 students 2. M.Tech - 114 students 3. M.C.A. - 120 students ;


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