RAVI Vs. STATE OF U P
LAWS(ALL)-2016-9-158
HIGH COURT OF ALLAHABAD
Decided on September 17,2016

RAVI Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No.38 of 2015, u/s 376, 511 I.P.C., Police Station-Sihani Gate, District-Ghaziabad.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;


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