Pankaj Mithal, J. - (1.) I have heard Sri Manish Tandon, learned counsel for the petitioner and Sri Ramendra Asthana, learned counsel for the respondent No.2.
(2.) The dispute is about two shops on the ground floor of the building No. 55/122, Generalganj, Kanpur Nagar.
(3.) The aforesaid two shops are under tenancy of the respondents No. 1 and 2 separately at a rent of Rs.4,275.50 per month and Rs.5,000/- per month respectively.;