RAMA Vs. STATE OF U.P.
LAWS(ALL)-2016-8-303
HIGH COURT OF ALLAHABAD
Decided on August 22,2016

RAMA Appellant
VERSUS
STATE OF U.P. Respondents

JUDGEMENT

RAM SURAT RAM, J. - (1.) Supplementary counter affidavit filed today is taken on record.
(2.) Heard Sri R.C. Singh for the petitioner and Sri A.N. Srivastava for the contesting respondents.
(3.) This writ petition has been filed against the orders of CO dated 12.8.2002 and DDC dated 13.3.2006, by which delay condonation application of the petitioner filed along with the objection u/s 9 of the Act has been rejected and objection was dismissed as time barred and revision has been dismissed.;


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