JUDGEMENT
KARUNA NAND BAJPAYEE,J. -
(1.) List has been revised.
Shri Prakash Chandra Srivastava, Advocate has appeared for the
applicants and learned A.G.A. for the State. None has appeared on
behalf of Union of India -opposite party no.2.
(2.) These are two bail applications filed by applicants Musa and Heena with respect to same Case Crime No.903 of 2013, u/s 420,467, 468, 471 I.P.C., Section - 3C/6B of Passport Act and Section - 14 of the Foreigners Act, registered at Police Station -Sahibabad, District -Ghaziabad, and therefore, both these bail applications are being decided by a common order.
(3.) Heard Shri Prakash Chandra Srivastava, learned counsel for the applicants and learned A.G.A. for the State.
Perused the record.;
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