VIJAY LAKSHMI, J. - (1.) This is an application under section 407 Cr.P.C. praying for transfer of the Criminal Case No. 934 of 2014, under Section 452, 323, 504, 427 I.P.C. P.S. Jaidpur, District Barabanki, presently pending in the court of Additional Chief Judicial Magistrate, Court No. 19, Barabanki, to some other court of competent jurisdiction of district Hapur.
(2.) Heard learned counsel for the applicant and learned AGA. Perused the record.
(3.) The office has reported that this transfer application is not maintainable as the jurisdiction of Barabanki lies in Lucknow Bench of this High court.;