Om Prakash, J. - (1.) This application u/s 482 Cr.P.C. has been filed seeking the quashing of the entire proceedings in Crl.Case No. 5585 of 2015 arising out of Case Crime No. 110 of 2015 u/s 447, 420, 34 IPC and 3/5 Prevention of Damages of Public Property Act, P.S. Sector -49, Noida, District Gautambudh Nagar pending in the Court of A.C.J.M. -III, Gautambudh Nagar.
(2.) Heard applicants' counsel and learned AGA.
(3.) Entire record has been perused.;