BALVEER Vs. STATE OF U P
LAWS(ALL)-2016-9-167
HIGH COURT OF ALLAHABAD
Decided on September 19,2016

BALVEER Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

- (1.) This application has been filed seeking the release of the applicant on bail in Case Crime No. 70 of 2016 u/ss 147, 148, 149 and 302/34 IPC, Police Station- Aliganj District-Bareilly.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;


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