JUDGEMENT
Rakesh Tiwari, J. -
(1.) Heard counsel for the petitioner and perused the record.
(2.) It is alleged that Society Sri Kalicharan Shiksha Samiti village Rampur P.O. Bhangara, Aligarh was registered which runs Kali Charan Kanya Primary School recognized by Basic Shiksha Adhikari. The school has been granted temporary status up to Junior High School.
(3.) The petitioner is aggrieved by the order passed by the Basic Shiksha Adhikari, Aligarh by which he has permitted for opening of a new Junior High School in village Rampur under Sarva Shiksha Yojana 2005-2006.;
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