COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF U P
LAWS(ALL)-2006-1-131
HIGH COURT OF ALLAHABAD
Decided on January 20,2006

COMMITTEE OF MANAGEMENT, JANTA INTER COLLEGE, THROUGH ITS MANAGER SHRI TARA Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

Rakesh Tiwari, J. - (1.) Heard counsel for the parties and perused the record.
(2.) Earlier elections of the office bearers of the Committee of Management of Janta Inter College, Nagla Mohan, Post Dhumari, District Etah were earlier held on 8.2.1986 in which Turram Singh was elected as the President and Mahendra Singh Yadav was elected as the Manager of the Institution. The next election was held on 1.1.89 in which also Turram Singh was elected as President and Mahendra Singh Yadav was elected as Manager.
(3.) It appears that an election dispute came into existence which was decided by the Joint Director of Education, Agra Region, Agra vide order dated 27.12.89 holding Turram Singh, President and Mahendra Singh Yadav as the Manager according to election dated 1.1.89. The signatures of Mahendra Singh Yadav were attested by District Inspector of Schools, Etah on 2.1.90.;


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