S.K.Singh, J. - (1.) Heard Sri V.C. Mishra, learned Senior Advocate assisted by Sri J.P. Singh, learned Advocate in support of the writ petition and Sri D.N. Shukla, learned Advocate assisted by Sri L.N. Shukla, learned Advocate in opposition thereof.
(2.) By means of this writ petition, challenge is to the order of the Deputy Director of Consolidation dated 18.7.2005 and 1.6.2005 (annexure No. 2 and 1 respectively).
(3.) There is no dispute about certain facts and, therefore, they may be summarised in brief for the purpose of disposal of this writ petition.;