Krishna Murari, J. - (1.) Heard Sri Madhusudan Dixit, learned Counsel for the petitioners and Sri Sunil Kumar Srivastava, learned Counsel for the contesting respondents.
(2.) With the consent of the learned Counsel for the parties, the writ petition is being disposed of at the admission stage itself.
(3.) Challenge in this petition has been made to the revisional order dated 5.9.2006 passed by the Deputy Director of Consolidation in chak allotment proceedings.;