JUDGEMENT
-
(1.) This appeal from an interim order passed by an Hon'ble Single Judge in aid of the writ filed by the private respondent before us, Raja Jitendra Pal Singh dated the 13th of July, 2006 is taken up and summarily disposed of.
(2.) The institution in question, over which, by the interim order, the District Judge, Agra has been appointed as a Manager is the largest in North India and is a degree College with engineering courses.
(3.) The drastic order under appeal removes the managing committee from all power and substitutes the District Judge in its place.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.