CHANDRA KANT Vs. A D J
LAWS(ALL)-2006-3-269
HIGH COURT OF ALLAHABAD
Decided on March 02,2006

CHANDRA KANT Appellant
VERSUS
A.D.J. Respondents

JUDGEMENT

Umeshwar Pandey, J. - (1.) Heard the learned Counsel for the parties.
(2.) Respondent counsel is not present in spite of the list having been revised.
(3.) Counter-affidavit was filed on some earlier date on behalf of respondent No. 2.;


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