JUDGEMENT
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(1.) These two Writ Petitions have been listed together in view of the order passed by this Court and are accordingly being disposed of by a common judgment.
(2.) Writ Petition No. 2187 of 1997 has been filed by Sri Anup Bihari Lal Srivastava for quashing the order dated 11.11.1996 passed by the Director of North Central Zone Cultural Centre, Allahabad (hereinafter referred to as the "Centre'). A direction has also been sought to promote him to the post of Section Officer from December, 1991 and to the post of Administrative Officer from November, 1995, to award him the regular pay scale of Rs. 1200-2040/- and to regularise him as Upper Division Clerk w.e.f. 28th March, 1988. This petition shall be referred to as the "First Petition'.
(3.) Writ Petition No. 33238 of 2000 has been filed Sri Pradeep Jauhari and Sri Ram Prakash Rai for quashing the order dated 19th July, 2000 passed by the Director of the Centre and for a direction upon the respondents to fill up the post of Section Officer after advertising the said vacancy and holding a regular selection. This petition shall be referred to as the "Second Petition'.;
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