VICE CHANCELLOR BANARAS HINDU UNIVERSITY Vs. ANAND KUMAR RAI
LAWS(ALL)-2006-12-96
HIGH COURT OF ALLAHABAD
Decided on December 01,2006

VICE CHANCELLOR, BANARAS HINDU UNIVERSITY Appellant
VERSUS
ANAND KUMAR RAI Respondents

JUDGEMENT

- (1.) This is an appeal from a judgment and order passed by Hon'ble Mr. Justice Arun Tandon on the 1st of May, 2006 granting relief to the writ petitioner in respect of admission to the Post Graduate Course in general medicine in the Banaras Hindu University.
(2.) We are in respectful agreement with the reasoning given and the order passed by the Hon'ble Single Judge but we have to say a few points only about the moulding of relief by his Lordship.
(3.) The writ petitioner-respondent has pursued his course in community medicine for two years. He has foregone his two years of study and has now opted for general medicine on the basis of the order of the Hon'ble Single Judge.;


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