S.U. Khan, J. - (1.) This writ petition is directed against judgment and orders of Consolidation Officer (CO) dated 13.1.1978. Settlement Officer of Consolidation (SOC) dated 18.11.1978 and Deputy Director of Consolidation (DDC) dated 28.9.1979.
(2.) Revisions before DDC/JDC Agra were numbered as Revision Nos. 139 to 144, Jagatinath Prasad Chaturvedi v. Chotey Lal and others ; Revision No. 107, Om Parakash v. Jagannath Prasad Chaturvedi; Revision No. 108, Bhajan Lal v. Jagannath Prasad Chaturvedi and Revision No. 109 Chotey Lal v. Jagannath Prasad Chaturvedi.
(3.) Revisions were filed under section 48 of U.P. Consolidation of Holdings Act, (U.P.C.H. Act).;