COMMITTEE OF MANAGEMENT BAJPAIYEE KANYA INTER COLLEGE Vs. STATE OF UTTAR PRADESH
LAWS(ALL)-2006-4-11
HIGH COURT OF ALLAHABAD
Decided on April 05,2006

COMMITTEE OF MANAGEMENT, BAJPAIYEE KANYA INTER COLLEGE Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

Rakesh Tiwari, J. - (1.) Heard counsel for the parties and perused the record.
(2.) This writ petition has been filed for quashing the impugned orders dated 17.2.2006 and 20.2.2006 passed by opposite party No. 2, Assistant Registrar Firms Societies and Fund Chits, Gorakhpur.
(3.) There is a society known as Bajpaiyee Inter College, Shiksha Samiti post Karmaini, District Sant Kabir Nagar registered under the Societies Registration Act which manage the function and property of Institution of Kanya Primary and Pre Secondary School village Belauha District Sant Kabir Nagar.;


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