M.C.Jain, J. - (1.) This is an appeal against the judgement dated 20.1.1982 passed by III Additional Sessions Judge, Aligarh in S.T. No. 458 of 1980 whereby the two accused-appellants Gopi and Devi have been convicted under Section 302 I.P.C. read with Section 34 I.P.C. and each sentenced to life imprisonment.
(2.) By order dated 23.1.06 Sri Ramesh Sinha was appointed amicus curiae to argue out the appeal for the accused-appellants.
(3.) We have heard Sri Ramesh Sinha for the accused-appellants and Sri R.K. Singh, learned A.G.A. from the side of the State.;