JUDGEMENT
S.P. Mehrotra, J. -
(1.) List has been revised. The Court has waited for sometime. However, the learned Counsel for the parties have not appeared.
(2.) The case is listed today for consideration of Civil Misc. (Delay Condonation) Application No. 2007 of 2006 and Civil Misc. (Substitution) Application No. 2008 of 2006.
(3.) The aforementioned Applications have been filed consequent to the death of Ram Bali Sahu (plaintiff-appellant).;
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