Krishna Murari, J. - (1.) Heard Sri Rajesh Kumar Yadav, learned Counsel for the petitioners.
(2.) Though the case has been taken up in the revised list but no one has appeared on behalf of the contesting respondents.
(3.) During consolidation operation there was a dispute with regard to Khata Nos. 137,139,197 and 225 situate in village Devipur, District Mainpuri. Following is the undisputed pedigree of the parties : ...[VERNACULAR TEXT OMITTED]... ;