Arun Tandon, J. - (1.) Learned Counsel for the petitioners is permitted to implead Inspector General of Police, Kanpur Zone, Kanpur as respondent No. 3 during the course of the day.
(2.) Heard Sri Satya Prakash Pandey, Advocate on behalf of the petitioners and learned Standing Counsel on behalf of respondents.
(3.) The petitioners, who are working as Constables in civil branch of the U.P. Police Subordinate Services, are aggrieved by an order of transfer, dated 5th March, 2006, passed by the Senior Superintendent of Police, Muzaffarnagar, where under the petitioner has been transferred, for a period of six months, to the armed branch of U.P. Police.;