S.P. Mehrotra, J. - (1.) CASE called out in the revised list.
(2.) S /Sri N.D. Keshri and P.K. Keshri , learned Counsel for the plaintiffs -appellants Nos. 1 to 4 and Sri Surendra Bahadur Singh, learned Counsel for the defendants -respondents Nos. 1/1 to 1/7, are present. Civil Misc. Compromise Application No. 230812 of 2006 has been filed in the Second Appeal, inter -alia, praying that the Compromise arrived at between the parties be accepted, and the Second Appeal be decided in terms of the Compromise.
(3.) THE aforesaid Compromise Application is supported by a Joint Affidavit, sworn on 9 October, 2006 by Smt. Indra Devi alias Inder Devi (plaintiff -appellant No. 1) and Smt. Kamla Devi Gupta (defendant -respondent No. 1/1).;