JUDGEMENT
S.P.MEHROTRA,J. -
(1.) PURSUANT to the order dated 23.1.2006, the case is listed today.
(2.) LEARNED Counsel for the defendants -appellants are not present. Sri Vinod Kumar Sharma holding brief for Sri R.K. Pandey, learned Counsel for the applicant in Civil Misc. Application No. 196968 of 2005, is present.
It appears that the aforementioned Civil Misc. Application No. 196968 of 2005 has been filed on behalf of Kishan Singh (applicant).
(3.) THE application is accompanied by an affidavit, sworn by the said Kishan Singh (applicant) on 25.9.2005.;
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