SHYAM BEHARI AND UMA SHANKER SONS OF BABU LAL
Vs. VIDYA SAGAR
LAWS(ALL)-2006-8-287
HIGH COURT OF ALLAHABAD
Decided on
August 04,2006
SHYAM BEHARI AND UMA SHANKER SONS OF BABU LAL
Appellant
VERSUS
VIDYA SAGAR SON OF BRIJ LAL
Respondents
JUDGEMENT
S.P. Mehrotra, J. -
(1.) Case called out in the revised list.
(2.) The Court has waited for sometime but the learned Counsel for the plaintiffs-appellants has not appeared.
(3.) Sri D.V. Jaiswal, learned Counsel for the defendants-respondents Nos. 1 to 5, is present.;
(2.) The Court has waited for sometime but the learned Counsel for the plaintiffs-appellants has not appeared.
(3.) Sri D.V. Jaiswal, learned Counsel for the defendants-respondents Nos. 1 to 5, is present.;
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