JUDGEMENT
D.P.Singh, J. -
(1.) Heard learned Counsel for the parties.
(2.) This petition is directed against an order dated 3rd September, 2002 by which the claim of the petitioner for compassionate appointment has been rejected.
(3.) Pandit Sunder Lal Memorial Post Graduate College, Kannauj, is affiliated to Dr. B.R. Ambedkar University, Agra, wherein Lakhan Pal Singh Bhadoria father of the petitioner, was working as clerk and expired in harness on 25/3/2002. The petitioner claimed compassionate appointment in pursuance of a Government Order dated 21/11/1995 by which the rules of compassionate appointment have been made applicable to aided non-governmental Degree Colleges. The claim of the petitioner has been rejected by the impugned order as admittedly his mother Smt. Indira Bhadoria is working as an Assistant teacher in Gomti Devi Girls Inter College, Kannauj.;
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