JUDGEMENT
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(1.) Heard counsel for the parties
and perused the record.
(2.) The brief facts are that the society
known as Madarsa Jamya Ahley Sunnat
Emdadul Ulum. Matehna Post Khandsari
Bazar. District Siddarth Nagar (hereinafter
referred to as the Institution), is registered
under the Societies Registration Act 1860.
(3.) It is alleged that last elections of the
Committee of Management were held in the
year 2000 and the eighth renewal was made
vide order dated 20-12-2000 w.e.f. 10-10-
2000 for a period of five years.;
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