JUDGEMENT
Rakesh Tiwari, J. -
(1.) Heard counsel for the parties and perused the records.
(2.) Shri Swami Krishnanand Intermediate College, Balwar, Jaunpur is an aided recognised institution and is governed by the provisions of Uttar Pradesh Intermediate Education Act, 1921 and U.P. Act No. 24 of 1971.
(3.) The Deputy Director of Education has approved scheme of administration by which the term of committee of Management is specified for a period of 3 years with a stipulation that after the expiry of the term, the Committee of Management shall be entitled to continue for a period of one month and in case fresh election is not being conducted, the Deputy Director of Education shall appoint Prabandh Sanchalak for getting fresh election held.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.