JUDGEMENT
Arun Tandon, J. -
(1.) Heard Sri Ramesh Upadhyay Advocate on behalf of the petitioner, Sri Yogesh Kumar Saxena Advocate on behalf of the respondent no. 5 and Standing Counsel on behalf of the state respondents.
(2.) Sri Raghuvar Dayal Pathak Inter College; Jakhan, District Etawah is an institution recognized under the provisions of the Intermediate Education Act. The said institution is run and managed in accordance with the approved scheme of administration as contemplated by the provisions of the aforesaid Act. The institution was established by a society registered in the name and style of Sri Raghuvar Dayal Pathak Vidyalaya, Jakhan, Etawah.
(3.) The dispute in the present writ petition is confined to the exact scheme of administration applicable to the said institution as well as the Committee of Management to be elected in pursuance thereof. Undisputed elections of the office bearers of the society as well as Committee of Management of the institution were held on 28th July, 1996 and in the said elections Sri Krishna Murari Pathak (contesting respondent) was elected as Manager of the Committee of Management. Petitioner Brij Bihari Lal Pathak claims to have been elected as Secretary of the society. While according to the contesting respondent, one Sri Radhey Shyam Pathak was elected as Secretary.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.