Rakesh Tiwari, J. - (1.) Heard counsel for the parties and perused the record.
(2.) Sree Ram Harijan Vidyalaya, Village and post Ranipur Tahsil and District Ghazipur is a society registered under the Societies Registration Act. The said society has its own bye-laws which has also been registered by the Assistant Registrar Firms and Chits U.P. Varanasi Region, Varanasi. The petitioner Institution was granted temporary recognition and thereafter permanent recognition vide order dated 29.6.1999.
(3.) It appears that the State Government by G.O. dated 31.3.1994 decided to include the Institution meant for Scheduled Castes in the list of recurring grant for which certain: conditions were imposed.;