S.K.Singh, J. - (1.) Heard Sri Shashi Nandan, Senior Advocate in support of this petition and Sri Wasim Alam, Standing Counsel in opposition thereof.
(2.) By means of this writ petition, petitioner has challenged the order of dismissal from service dated 25.9.2000 (annexure No. 1 to the writ petition) passed by the S. S. P., Gorakhpur.
(3.) There appears to be no dispute about certain facts and, therefore, by giving brief summary the writ petition can be conveniently disposed of.;