COMMITTEE OF MANAGEMENT HER PYAREE DEVI DEGREE COLLEGE Vs. STATE OF UTTAR PRADESH
LAWS(ALL)-2006-5-33
HIGH COURT OF ALLAHABAD
Decided on May 10,2006

COMMITTEE OF MANAGEMENT, HER PYAREE DEVI DEGREE COLLEGE Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

Rakesh Tiwari, J. - (1.) Heard counsel for the parties and perused the record.
(2.) Writ Petition No. 15001 of 2005, Committee of Management Smt. Her Pyareee Devi Degree College Ruhai District Mahamaya Nagar/Hathras through its Secretary Pradeep Kumar v. State of U.P. and Ors. has been filed for a direction in the nature of mandamus directing respondent Nos. 2 to 6 to permit the students of B.A.Part I of the said college to appear in the examination, 2005 and also for a direction to respondent Nos. 2 and 3 to consider the renewal of the petitioner's college on the basis of submission of the report by the Inspection Division of Dr. Bhim Rao Ambedakar University.
(3.) Writ Petition No. 10805 of 2006, Committee of Management Smt. Her Pyareee Devi Degree College Ruhai District Mahamaya Nagar/Hathras through its Secretary Pradeep Kumar v. State of U.P. and Ors. has been filed for issuance of a writ, order or direction in the nature of mandamus directing respondent Nos. 2 to 5 to permit the students of B.A. part I of the said Degree college to appear in the examination of March, 2006 respectively and for renewal of affiliation of the petitioners' college on the basis of submission of the Inspection report.;


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