JUDGEMENT
R.B.Mehrotra, J. -
(1.) The present writ petition has been filed jointly by 21 petitioners.
(2.) The petition is pending for admission since 1987. Counter-affidavit and rejoinder-affidavit have already been filed in the writ.
(3.) With the consent of parties under Rules of Court the petition is being disposed of finally at the admission stage itself.;
Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.