FAIYYAZ HUSAIN Vs. THE CHAIRMAN, BASIC EDUCATION BOARD AND ORS.
LAWS(ALL)-1985-2-76
HIGH COURT OF ALLAHABAD
Decided on
February 14,1985
Faiyyaz Husain
Appellant
VERSUS
The Chairman, Basic Education Board And Ors.
Respondents
JUDGEMENT
K.N. Goyal, J. -
(1.) Admit.
(2.) Notice has been taken by Sri J. Bhalla on behalf of opposite parties.
(3.) As only a short point is involved I proceed to dispose of the petition finally.;
(2.) Notice has been taken by Sri J. Bhalla on behalf of opposite parties.
(3.) As only a short point is involved I proceed to dispose of the petition finally.;
Copyright © Regent Computronics Pvt.Ltd.