HARIHAR SHARMA Vs. STATE OF U P
LAWS(ALL)-1985-10-10
HIGH COURT OF ALLAHABAD
Decided on October 18,1985

HARIHAR SHARMA Appellant
VERSUS
STATE OF UTTAR PRADESH Respondents

JUDGEMENT

N.N.Sharma, J. - (1.) List has been revised.
(2.) This revision was already part heard yesterday when it was taken up in the revised list.
(3.) I have heard Sri V.K. Shukla, learned Advocate for revisionist and learned A.G.A., on behalf of state.;


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