SHANKER DUTT JOSHI Vs. STATE OF U.P. AND OTHERS
LAWS(ALL)-1985-3-76
HIGH COURT OF ALLAHABAD
Decided on
March 01,1985
Shanker Dutt Joshi
Appellant
VERSUS
State of U.P. and others
Respondents
JUDGEMENT
K.N.Goyal, J. -
(1.) have heard learned counsel for the Parties.
(2.) As agreed by the parties proceed to dispose of the petition finally.
(3.) Admit.;
(2.) As agreed by the parties proceed to dispose of the petition finally.
(3.) Admit.;
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