JUDGEMENT
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(1.) We have heard Sri Divakar Rai Sharma, learned counsel for the petitioner and Sri R.K. Pandey holding brief of Sri B.D. Pandey for Deen Dayal Upadhyaya, Gorakhpur University, Gorakhpur.
(2.) The petitioner applied for Combined Pre-Medical Test Examination (hereinafter referred to as "CPMT"), 2015 conducted by Deen Dayal Upadhyaya, Gorakhpur University, Gorakhpur. The petitioner contends that the admission application form was filled up online pursuant to which the petitioner received an E-mail on 08.04.2015 at 5.15 P.M. indicating that the first step of registration has been successfully completed, pursuant to which a password no. 31467736 was generated on 08.04.2015 at 5.15 P.M. Subsequently, a second password no. 74780306 was generated on the same day, i.e., on 08.05.2015 at 5.17 P.M. Based on the second password, the petitioner filled up his personal details in the requisite form, which was duly accepted on 08.04.2015. Thereafter, the petitioner deposited the fee on 11.04.2015. According to the petitioner, on 13.05.2015, the petitioner has received an E-mail from the respondents that the number on his application is "10113271". On the same day, the status of the petitioner's application was indicated as "completed". The petitioner thereafter tried to download the admit card, which could not be done and an information was given, namely: "Rejection Notice: mismatched/missing information in application as well as Declaration form-not provided within stipulated time despite repetitive requests through SMS and e-mails from us."
(3.) The petitioner thereafter tried to make an enquiry from the University and learnt that his declaration form was incomplete and, consequently, the admit card could not be generated. The petitioner has, consequently, filed the present writ petition.;
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