JUDGEMENT
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(1.) Heard learned counsel for the petitioner and perused the record.
(2.) M/S Agrarians Agro Fields Limited is a Company registered under the provisions of Companies Act, 1956, having its registered office at C-2/67 New Kondli Delhi. One of the functions in which Company was engaged is property and financial transactions. Petitioner is one of the Director of Company. Other two Directors are Sri K. Rawat and Sri Devi Singh Negi. Sri Trilok Chand Sharma is the Chairman/ Managing Director of the Company.
(3.) It is alleged that petitioner resigned from Directorship on 28.02.1998 and information sent to Registrar, Companies, Delhi and Haryana.;
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