RAM AUTAR Vs. U.P.F.C. AND ORS.
LAWS(ALL)-2015-12-271
HIGH COURT OF ALLAHABAD
Decided on December 11,2015

RAM AUTAR Appellant
VERSUS
U.P.F.C. And Ors. Respondents

JUDGEMENT

- (1.) Heard Sri T.P.Singh, learned Senior Advocate assisted by Sri Siddharth Nandan for the petitioner and Sri Ranjit Saxena and Sri Nripendra Mishra appearing for the U.P. Financial Corporation.
(2.) Respondents no. 9, 10 & 11 are represented by Sri Diwakar Rai Sharma, Sri Suresh Kumar Suresh Kumar Sharma and Sri Manish Goyal.
(3.) Sri Diwakar Rai Sharma made a statement before us on 05.05.2015 that his instruction has been withdrawn and subsequently, Sri Manish Goyal was engaged.;


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